Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 11 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023
MR ISHAN SINGH
.....Decree Holder
Through: Mr. Guneet Singh Sidhu, Advs.
versus
SPAZE TOWERS PRIVATE LIMITED
.....Judgement Debtor
Through: Mr. Karan Gandhi, Mr. Sikhar
Tiwari, Ms. Vidhika Kapoor, Advs.
Mr. Amit Punj, Ms. Nishtha Gupta, Advs. RP for
JUDGMENT-DEBTOR
Mr. Ankit banati, Adv. for allottees
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.08.2025
List on 28.10.2025
JASMEET SINGH, J
AUGUST 11, 2025
This is a digitally signed order.
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