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Punjab-Haryana High Court

Desh Bhagat Dental College & Hospital vs State Of Punjab And Others on 6 August, 2014

Author: K. Kannan

Bench: K. Kannan

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                           AT CHANDIGARH

                                        Civil Writ Petition No.1947 of 2014 (O&M)
                                        Date of decision:06.08.2014

                      Desh Bhagat Dental College & Hospital                ... Petitioner


                                                   versus


                      State of Punjab and others                          .... Respondents

                      CORAM: HON'BLE MR. JUSTICE K. KANNAN
                                          ----

                      Present:     Mr.Kanwaljit Singh, Senior Advocate,
                                   with Mr. Ajaivir Singh, Advocate,
                                   for the petitioner.

                                   Ms. Vandana Malhotra, Additional Advocate General,
                                   Punjab.

                                   Mr. Gautam Pathania, Advocate,
                                   for respondent No.3.
                                                    ----

                      K.Kannan, J. (Oral)

For orders, see Civil Writ Petition No.1174 of 2014 of even date.

(K.KANNAN) JUDGE 06.08.2014 sanjeev Kumar Sanjeev 2014.08.08 09:48 I attest to the accuracy and integrity of this document