Punjab-Haryana High Court
Desh Bhagat Dental College & Hospital vs State Of Punjab And Others on 6 August, 2014
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.1947 of 2014 (O&M)
Date of decision:06.08.2014
Desh Bhagat Dental College & Hospital ... Petitioner
versus
State of Punjab and others .... Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr.Kanwaljit Singh, Senior Advocate,
with Mr. Ajaivir Singh, Advocate,
for the petitioner.
Ms. Vandana Malhotra, Additional Advocate General,
Punjab.
Mr. Gautam Pathania, Advocate,
for respondent No.3.
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K.Kannan, J. (Oral)
For orders, see Civil Writ Petition No.1174 of 2014 of even date.
(K.KANNAN) JUDGE 06.08.2014 sanjeev Kumar Sanjeev 2014.08.08 09:48 I attest to the accuracy and integrity of this document