Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 16 in DELHI JUDICIAL SERVICE RULES, 1970 16. After the written test, the High Court shall arrange the names of the candidates in order of merit and these names shall be sent to the Selection Committee.
