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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(i) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(i)for washing vehicles where they are kept for sale or hire; but shall be deemed to include a supply-
(i)for flushing latrines and drains; and
(ii)for all baths other than swimming baths or public baths