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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(13) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(13)"Specified purchase centre" means the purchase centre established by the licence holder in the specified market area for the business of the notified agricultural produce;