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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(e) in East Punjab Refugees (Registration of Claims) Act, 1948

(e)the distribution or allocation of the work to be performed by the Registrar, the Deputy Registrars and the Assistant Registrars; and