Delhi High Court - Orders
M/S Simpark Infrastructure Pvt.Ltd vs Government Of Nct Of Delhi & Ors on 12 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~61.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6228/2021 and C.M. No.19723/2021
M/S SIMPARK INFRASTRUCTURE PVT.LTD ..... Petitioner
Through:
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.07.2022 Process Fee has not been paid for issuance of notice to respondents No.3 & 4 and, therefore, notice could not be issued to them. Let process fee be paid within two weeks. Notice be made returnable on 16.09.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 12, 2022 B.S. Rohella Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:14.07.2022 14:11:02