Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 8 in The Bombay land Tenure Abolition laws (Amendment) Act, 1958 8. The Bombay Service Inams Useful to Community (Gujarat and Konkan) Resumption Rules, 1954.
