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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Tamilnadu - Subsection

Section 86(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)The official members of the Board or market committee shall be paid traveling allowance and daily allowance to which they are eligible in accordance with the Tamil Nadu Traveling Allowance Rules.