Chattisgarh High Court
M/S Saj Foods Products Private Limited vs Commissioner Of Commercial Tax And Anr on 14 December, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No.263 of 2017
Kesharwani Enterprises Versus State of Chhattisgarh & Ors.
WPT No.98 of 2013
14.12.2017Shri Neelabh Dubey, Advocate for the petitioner.
Shri Gary Mukhopadhyay, Dy.G.A. for State. As prayed by the counsel for the parties, list these cases on 17/01/2018 for final disposal at motion stage.
Sd/-
(P. Sam Koshy) JUDGE Sumit