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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Kerala - Subsection

Section 128(1)(a) in Kerala Panchayat Raj Act, 1994

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus or amplifying or reproducing the human voice such as a megaphone or a loudspeaker, or