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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)children of both sexes below ten years may be kept in the same home, but separate facilities shall be provided for boys and girls in the age group of five years to ten years;