Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in Assam Excise Rules, 1945 1. No country spirit shall be within these areas except at shops duly licensed by the Deputy Commissioner, Khasi and Jaintia Hills or the Political Officer, Khasi, as the case may be.
