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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(fa) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(fa)[ "requisition forms" means the forms appended to Appendix V of the West Bengal Registration Rules, 1962;] [Clause (fa) Inserted by Clause (1)(c) of the Notification No. 1614-F.T., dated 5.10.2010, w.e.f. 5.10.2010.]