Section 9(1)(b) in The Rajasthan Urban Improvement Act, 1959

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State of Rajasthan - Subsection

Section 9(1)(b) in The Rajasthan Urban Improvement Act, 1959

(b)two members of the Municipal Board, if any, having authority in the urban area, [x x x] [Omitted by Rajasthan Act 3 of 1963. dated 29-3-1963.]

(bb)[x x x] [Deleted by Rajasthan Act 7 of 1972. dated 19-4-1972.]