Bombay High Court
Ramrao Dhondiba Thombare And Ors vs The State Of Maharashtra Thr Collector, ... on 13 October, 2022
Author: S.G.Dige
Bench: S.G.Dige
1
5500.22CA+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
940 CIVIL APPLICATION NO.5500 OF 2022
IN FAST/2803/2022
RAMRAO S/O DHONDIBA THOMBARE
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
941 CIVIL APPLICATION NO.5501 OF 2022
IN FAST/2805/2022
NAMDEO S/O SAMPAT THOMBARE
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mrs.D.S.Jape
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
942 CIVIL APPLICATION NO.5503 OF 2022
IN FAST/2968/2022
KADUBA S/O VITTHAL DETHE AND ANR
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 13:55:30 :::
2
5500.22CA+
AND
943 CIVIL APPLICATION NO.5504 OF 2022
IN FAST/2984/2022
SAHEBRAO S/O JAYAJI THOMBARE & ANOTHER
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
944 CIVIL APPLICATION NO.5505 OF 2022
IN FAST/2988/2022
RAMKISAN S/O ANADA GADEKAR AND ORS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
945 CIVIL APPLICATION NO.5506 OF 2022
IN FAST/2970/2022
VITTHAL S/O AMBADAS THOMBARE AND ORS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 13:55:30 :::
3
5500.22CA+
AND
946 CIVIL APPLICATION NO.5507 OF 2022
IN FAST/2808/2022
NANA S/O RANGNATH KADAM
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
947 CIVIL APPLICATION NO.5508 OF 2022
IN FAST/2791/2022
TUKARAM S/O VITHHAL DETHE
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
948 CIVIL APPLICATION NO.5509 OF 2022
IN FAST/2793/2022
KASABAI W/O RAMKISAN GADEKAR AND ANR
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
949 CIVIL APPLICATION NO.5510 OF 2022
IN FAST/2976/2022
::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 13:55:30 :::
4
5500.22CA+
BALU S/O SAMPAT THOMBRE AND ANR
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
950 CIVIL APPLICATION NO.5511 OF 2022
IN FAST/2783/2022
RUSTUM S/O B. THOMBARE (DIED) THR LRS GANESH
AND ORS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.S.Dande
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
951 CIVIL APPLICATION NO.5512 OF 2022
IN FAST/2789/2022
TRIMBAK S/O JAYAJI THOMBARE
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
952 CIVIL APPLICATION NO.5730 OF 2022
IN FAST/2751/2022
WITH CA/5731/2022 IN FAST/2751/2022
::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 13:55:30 :::
5
5500.22CA+
JAIWANTA S/O BHIKKA KADAM (DIED) THR LRS
KAMALBAI AND ORS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
AND
953 CIVIL APPLICATION NO.6173 OF 2022
IN FAST/2787/2022
RAMRAO DHONDIBA THOMBARE AND ORS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for Applicant : Mr.P.A.Bhosle
AGP for Respondent-State : Mr.S.N.Morampalle
Advocate for Respondent no.3 : Mr.S.G.Bhalerao
...
CORAM : S.G.DIGE, J.
DATE : 13.10.2022 P.C. :
None present for the acquiring body. Last chance is given to the acquiring body to go on with the matter. Stand over to 22nd November, 2022.
[S.G.DIGE] JUDGE DDC ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 13:55:30 :::