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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(h) in U.P. Fisheries (Development and, Control) Rules, 1954

(h)expenditure upto two percent of total fund on the training/visit of fishermen/Machhua for providing higher technical knowledge, arrangement of inter state visit, skill development, exhibition and seminars;