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Calcutta High Court

Amazan Agro Products Ltd -And vs Roshan Publicity on 2 February, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-20
                        IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL JURISDICTION
                                 ORIGINAL SIDE

                                    CP/242/2013


           IN THE MATTER OF : AMAZAN AGRO PRODUCTS LTD -AND
                                   VS
                   IN THE MATTER OF : ROSHAN PUBLICITY


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2023.

The Court:- None appears on behalf of the Official Liquidator nor is any accommodation prayed for on their behalf. It appears that by order dated 22 July, 2014 the company was directed to be wound up. Mrs. Das who usually appears on behalf of the Official Liquidator is directed to represent the Official Liquidator. The services of Mrs. Das be regularized by the Official Liquidator.

Let this matter appear on 20 February, 2023. In the meantime, the Official Liquidator is directed to file Status Report of the company (in liquidation).

(RAVI KRISHAN KAPUR, J.) SK.