Calcutta High Court
Amazan Agro Products Ltd -And vs Roshan Publicity on 2 February, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-20
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
CP/242/2013
IN THE MATTER OF : AMAZAN AGRO PRODUCTS LTD -AND
VS
IN THE MATTER OF : ROSHAN PUBLICITY
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 2nd February, 2023.
The Court:- None appears on behalf of the Official Liquidator nor is any accommodation prayed for on their behalf. It appears that by order dated 22 July, 2014 the company was directed to be wound up. Mrs. Das who usually appears on behalf of the Official Liquidator is directed to represent the Official Liquidator. The services of Mrs. Das be regularized by the Official Liquidator.
Let this matter appear on 20 February, 2023. In the meantime, the Official Liquidator is directed to file Status Report of the company (in liquidation).
(RAVI KRISHAN KAPUR, J.) SK.