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State of Uttar Pradesh - Section

Section 279 in The U.P. Co-operative Societies Rules, 1968

279.

The liquidator shall recover all sums and other properties to which the co-operative society is entitled and also the amount of contribution orders and subsidiary orders made by him under Rule 276 as approved by the Registrar. The liquidator may, by order in writing, empower any person to make collections and to grant valid receipt on this behalf.