Madhya Pradesh High Court
Jimmy Talreja vs Smt. Vinisha @ Akansha Talreja on 21 August, 2017
WP-03729-2017
(JIMMY TALREJA Vs SMT. VINISHA @ AKANSHA TALREJA)
21-08-2017
Shri Yogesh Kumar Gupta, learned counsel for petitioner.
Shri Vijay Asudani, learned counsel for respondent.
In view of the order passed in WP No.3729/2017 this Writ Petition is also dismissed.
The original order be kept in WP No.3729/2017 and a copy whereof be placed in the record of this Writ Petition.
(PRAKASH SHRIVASTAVA) JUDGE