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State of Uttar Pradesh - Section

Section 138 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

138. Eye protection [Section 40-2(g)].

- When a worker is engaged in operations like welding, cutting, chipping, grinding, breaking, dressing of stones, concrete or slag; or other similar operations which may cause injury to his eyes suitable personal protective equipment shall be provided by an employer for the use of building and other construction workers.Stacking and Unstacking[Section 40-2(h)]