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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)The water spraying system may be divided into sections and shall be controlled from distribution manifolds the valves of which shall be capable of being operated from easily accessible positions outside the spaces to be protected and which shall be capable of withstanding the effects of an outbreak of fire for a reasonable time.