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Allahabad High Court

Habibullah & Others vs Smt. Shahida Begam on 3 August, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL No. - 1796 of 1990

Petitioner :- Habibullah & Others
Respondent :- Smt. Shahida Begam
Petitioner Counsel :- M.A. Qadeer,A.Jaiswal,M.A. Zaidi,Rameshwar Nath
Respondent Counsel :- A.N.Bhargava,Amit,Deo Raj

Hon'ble Rakesh Tiwari,J.

It has been stated that C.M. Substitution Application No. 92425 of 2001 has been dismissed in default by Hon'ble Mrs. Poonam Srivastava, J. by order dated 1.8.2008.

List this case before the appropriate Bench in the next cause list for recall of the order dated 1.8.2008.

Order Date :- 3.8.2010 RCT/-