Allahabad High Court
Habibullah & Others vs Smt. Shahida Begam on 3 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 1796 of 1990 Petitioner :- Habibullah & Others Respondent :- Smt. Shahida Begam Petitioner Counsel :- M.A. Qadeer,A.Jaiswal,M.A. Zaidi,Rameshwar Nath Respondent Counsel :- A.N.Bhargava,Amit,Deo Raj Hon'ble Rakesh Tiwari,J.
It has been stated that C.M. Substitution Application No. 92425 of 2001 has been dismissed in default by Hon'ble Mrs. Poonam Srivastava, J. by order dated 1.8.2008.
List this case before the appropriate Bench in the next cause list for recall of the order dated 1.8.2008.
Order Date :- 3.8.2010 RCT/-