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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Haryana - Subsection

Section 49(4) in Haryana Panchayati Raj Election Rules, 1994

(4)In a polling station where polling for more than one office-bearer is to be taken, each voter shall be provided with ballot papers meant for such different offices. [-] [Omitted by Legisative Supplement Part III dated 4.11.1994.]