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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007

(2)All words & expressions appearing in these regulations shall bear the same meaning assigned to them in the following order:
(I)The RERC (CPP) Regulations, 2010
(II)[The Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016 as amended from time to time.] [Substituted by Notification No. RERC/Secy/Regulation-118, dated 7.6.2017.]
(III)The Electricity Act, 2003.]