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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(4)(b) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(b)any Notary appointed under the Notaries Act, 1952 (No. 53 of 1952).