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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(2) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996

(2)Words and expressions used herein and not defined, but defined in the Companies Act, 1956 shall have the same meanings respectively assigned to them in that Act.