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State of Uttar Pradesh - Section

Section 1 in The U.P. Godam Niyamavali, 1972

1. Short title and commencement.

- (i) These rules may be called the Uttar Pradesh Godam Niyamavali, 1972.
(ii)They shall come in to force with effect from the date of their publication in the U.P., Gazette.