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[Cites 0, Cited by 8] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Gold (Control) Act, 1968

(1)Every persons who acquires gold under any authorisation made by the Administrator shall observe such conditions and be subject to such restrictions as may be specified therein and shall furnish to the Administrator an account of such gold, if so required by the Administrator.