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Punjab-Haryana High Court

Attar Singh And Others vs The State Of Haryana And Another on 9 December, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                            R.F.A. No. 541 of 2000 (O&M)
                                               (L.A.C. No.122 of 1997)


Attar Singh and others
                                           ...... Appellants
                         Versus


The State of Haryana and another
                                           .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. C.B. Goel and Mr. Nitin Jain, Advocates, for the land owners.

Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 691 of 1998, titled State of Haryana and another Versus Ram Phal.

(RAJESH BINDAL) 09.12.2010 JUDGE sarita