Punjab-Haryana High Court
Attar Singh And Others vs The State Of Haryana And Another on 9 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 541 of 2000 (O&M)
(L.A.C. No.122 of 1997)
Attar Singh and others
...... Appellants
Versus
The State of Haryana and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. C.B. Goel and Mr. Nitin Jain, Advocates, for the land owners.
Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 691 of 1998, titled State of Haryana and another Versus Ram Phal.
(RAJESH BINDAL) 09.12.2010 JUDGE sarita