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[Cites 0, Cited by 0] [Section 580A(1)] [Section 580A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 580A(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)all rights, liabilities and obligations of the aforesaid Nagar Mahapalika whether arising out of any contract or otherwise existing immediately before such date, shall be the rights, liabilities and obligations of the Corporation.