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[Cites 0, Cited by 0] [Section 68(i)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(i)(b) in The Companies (Amendment) Act, 2017

(b)after clause (e), the following clause shall be inserted, namely:—“(f) any amount representing unrealised gains, notional gains or revaluation of assets.”;