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State of Jharkhand - Section

Section 36 in The Bengal Ferries Act, 1885

36. Delegation of power

- The State Government may, from time to time delegate under such restrictions as thinks it fit any of the powers conferred on it by this Act to any Commissioners or Magistrate of a District, or to such other officer or authority as it thinks fit, by name or by official designation.List of Public Ferries District-wise in Bihar Darbhanga District