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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)The reports of the reviewers shall be considered by the respective Board of studies and their recommendations shall be placed before the Academic Council;