Bombay High Court
Mohammed Gulam Nalwala And Anr vs Municipal Corporation Of Greater ... on 5 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 3328 OF 2018
Mohammed Gulam Nalwala And Anr ....Petitioner
V/S
Municipal Corporation Of Greater Mumbai And ....Respondent
4 Ors.
CORAM : S.C. DHARMADHIKARI &
B.P. COLABAWALLA, JJ
DATE : 5th April, 2019
P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 05/07/2019.
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