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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(4)All rolling and re-rolling mills receiving power from Uttar Pradesh State Electricity Board shall use energy for 8 hours only every day during the period specified by the Uttar Pradesh State Electricity Board from time to time.