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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in Statutes of the Jodhpur National University, Jodhpur, 2010

(5)The BASR shall consider and may approve recommendations of the Boards of Studies of Schools on all academic matters within the scope of Clause (4) hereof.