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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(v) in Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015

(v)land falling within the distance as notified from time to time by the Central or State Government regarding boundaries of oil storage depots, gas god-owns, petrol pumps or any other explosive storage depots;