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State of Chattisgarh - Section

Section 56 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

56. Service Conditions.

(1)Every salaried officer, teacher and paid employees of the university shall be appointed under a written order which shall be lodged with the university.
(2)Any dispute regarding service matters shall be adjudicated upon in accordance with the statutes and ordinance.