Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(b) in The Orissa Chit Funds Rules, 1985 (b)particulars of deposit, if any, of money under Sub-section (1) of Section 30 and Sub-section (4) of Section 33 since the date of the previous draw;
