Allahabad High Court
Asad Varsee vs State Of U P And 5 Others on 10 July, 2019
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 8389 of 2019 Petitioner :- Asad Varsee Respondent :- State Of U P And 5 Others Counsel for Petitioner :- Anil Babu,Shivam Agarwal,Shubham Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Ashwani Kumar Mishra,J.
(Ref:- Civil Misc. Correction Application No. 1 of 2019) Heard learned counsel for the applicant.
Correction application is allowed.
Necessary corrections have been made in the order dated 8.7.2019.
Office is directed to issue a fresh certified copy of the order.
Order Date :- 10.7.2019 Ranjeet Sahu