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[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

NCT Delhi - Subsection

Section 210(1)(a) in The New Delhi Municipal Council Act, 1994

(a)to repair, rebuild or construct such building or to take down such building to an extent exceeding one-half thereof above the ground level, such half to be measured in cubic metres; or