Delhi High Court - Orders
The General Manager Uco Bank & Ors vs Ajay Kumar on 9 August, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:10.08.2021 19:16:18
$~6 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9918/2020
THE GENERAL MANAGER UCO BANK & ORS. ..... Petitioners
Through: Mr. Sarfaraz Khan, Advocate of UCO
Bank (M-9899140169)
versus
AJAY KUMAR ..... Respondent
Through: Mr. Tenzing Thinlay, Advocate for
Mr. Anuj Aggarwal, Advocate
7 WITH
+ W.P.(C) 9922/2020
THE GENERAL MANAGER UCO BANK & ORS. ..... Petitioners
Through: Mr. Sarfaraz Khan, Advocate of UCO
Bank.
versus
PUSHPA ..... Respondent
Through: Mr. Tenzing Thinlay, Advocate for
Mr. Anuj Aggarwal, Advocate
8 WITH
+ W.P.(C) 587/2021
PUSHPA ..... Petitioner
Through: Mr. Tenzing Thinlay, Advocate for
Mr. Anuj Aggarwal, Advocate
versus
UCO BANK & ORS. ..... Respondents
Through: Mr. Sarfaraz Khan, Advocate of UCO
Bank.
9 AND
+ W.P.(C) 1429/2021
AJAY KUMAR ..... Petitioner
Through: Mr. Tenzing Thinlay, Advocate for
Mr. Anuj Aggarwal, Advocate
versus
UCO BANK ..... Respondent
Through: Mr. Sarfaraz Khan, Advocate of UCO
Bank.
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:10.08.2021 19:16:18
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 09.08.2021
1. This hearing has been done through video conferencing.
2. Mr. Tenzing Thinlay, ld. Counsel appears on behalf of Mr. Anuj Aggarwal, ld. ASC for the Workmen in these matters.
3. Let the counter affidavit be filed in WP(C) 9918/2020 and WP(C) 9922/2020 within four weeks. Rejoinder, thereto, be filed within four weeks thereafter.
4. Let the Rejoinder be filed in WP(C) 587/2021 and WP(C) 1429/2021 by the workmen within four weeks.
5. List for hearing on 15th November, 2021.
PRATHIBA M. SINGH, J AUGUST 9, 2021 mw/T