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Delhi High Court - Orders

The General Manager Uco Bank & Ors vs Ajay Kumar on 9 August, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                   Digitally Signed By:DINESH
                                                   SINGH NAYAL
                                                   Signing Date:10.08.2021 19:16:18


$~6 to 9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+                  W.P.(C) 9918/2020
      THE GENERAL MANAGER UCO BANK & ORS. ..... Petitioners
                   Through: Mr. Sarfaraz Khan, Advocate of UCO
                              Bank (M-9899140169)
                   versus
     AJAY KUMAR                                      ..... Respondent
                     Through:   Mr. Tenzing Thinlay, Advocate for
                                Mr. Anuj Aggarwal, Advocate
7                 WITH
+                 W.P.(C) 9922/2020
     THE GENERAL MANAGER UCO BANK & ORS. ..... Petitioners
                  Through: Mr. Sarfaraz Khan, Advocate of UCO
                             Bank.
                  versus
     PUSHPA                                      ..... Respondent
                  Through: Mr. Tenzing Thinlay, Advocate for
                             Mr. Anuj Aggarwal, Advocate
8                    WITH
+                    W.P.(C) 587/2021
     PUSHPA                                           ..... Petitioner
                     Through:   Mr. Tenzing Thinlay, Advocate for
                                Mr. Anuj Aggarwal, Advocate
                  versus
     UCO BANK & ORS.                                ..... Respondents
                  Through:      Mr. Sarfaraz Khan, Advocate of UCO
                                Bank.
9                    AND
+                    W.P.(C) 1429/2021
     AJAY KUMAR                                      ..... Petitioner
                     Through:   Mr. Tenzing Thinlay, Advocate for
                                Mr. Anuj Aggarwal, Advocate
                     versus
     UCO BANK                                       ..... Respondent
                     Through:   Mr. Sarfaraz Khan, Advocate of UCO
                                Bank.
                                                        Digitally Signed By:DINESH
                                                       SINGH NAYAL
                                                       Signing Date:10.08.2021 19:16:18


      CORAM:
      JUSTICE PRATHIBA M. SINGH
               ORDER

% 09.08.2021

1. This hearing has been done through video conferencing.

2. Mr. Tenzing Thinlay, ld. Counsel appears on behalf of Mr. Anuj Aggarwal, ld. ASC for the Workmen in these matters.

3. Let the counter affidavit be filed in WP(C) 9918/2020 and WP(C) 9922/2020 within four weeks. Rejoinder, thereto, be filed within four weeks thereafter.

4. Let the Rejoinder be filed in WP(C) 587/2021 and WP(C) 1429/2021 by the workmen within four weeks.

5. List for hearing on 15th November, 2021.

PRATHIBA M. SINGH, J AUGUST 9, 2021 mw/T