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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(1) in The Goa Medical Council Rules, 1995

(1)Subject to the provisions of rules hereunder, the President may, on going through the complaint and all papers submitted by the complainant, instruct the Registrar to direct the practitioner by means of a Registered letter for any explanation he may have to offer.