Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(6) in Chhattisgarh Winery Rules, 2013 (6)The licensee shall make proper arrangements for the treatment and disposal of effluents and all other waste material in the manner laid down by the State Government and Chhattisgarh Pollution Control Board.
