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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(j)'Commission' or 'CERC' means Central Electricity Regulatory Commission referred to in subsection (1) of Section 76 of the Act;