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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

NCT Delhi - Subsection

Section 53(2)(c) in The Delhi Urban Shelter Improvement Board Act, 2010

(c)the procedure to be followed by the Board in connection with the constitution of Basti Vikas Samiti for any jhuggi jhopri basti to assist and advise the Board on matters relating to the activities of the Board in respect of such basti or bastis;