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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(5)(j) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(j)The State level Advisory Board in consultation with other Civil Society Organisations shall work out additional modalities of the sponsorship programme through a suitable scheme.