Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Rajasthan - Subsection Section 73(vi) in Rajasthan Land Revenue (Land Records) Rules, 1957 (vi)[Deleted] [Deleted by No. F. 2(4) Rajasthan/4/86, Dated 16-5-87; published in Rajasthan Gazette Part IV-C(I), Dated 27-8-87, p. 175 in Hindi.]
