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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(6)(b) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(b)the expression "under the same management" shall have the meaning derived from sub-section (1B) of section 370 of the Companies Act, 1956 (1 of 1956).